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Delhi HC Quashes FIR Against 13 Persons Over Scuffle During Bar Association Elections at Local Court - (03 Sep 2021)

CIVIL

Delhi High Court has quashed an FIR registered against 13 persons in connection with a scuffle that ensued during Bar Association Elections at Dwarka District Court. The FIR was quashed in view of settlement between the parties involved.

Tags : DELHI HIGH COURT   SCUFFLE DURING BAR ASSOCIATION ELECTIONS  

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