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Allahabad High Court Denies Bail to Sage Booked for Raping Minor - (03 Sep 2021)

CRIMINAL

Allahabad High Court has denied bail to a Sage (Baba) accused of raping the minor victim/girl noting that he was known to the victim's father and used to visit her house frequently.

Tags : ALLAHABAD HIGH COURT   RAPE OF MINOR  

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