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Kerala HC Directs BEVCO to Abide by Orders of Excise Commissioner to Relocate or Equip Liquor Stores - (03 Sep 2021)

EXCISE

Kerala High Court has asked the Kerala State Beverages Corporation (BEVCO) to abide by the instructions of the Excise Commissioner in relocating the 89 liquor outlets found to be lacking basic facilities.

Tags : KERALA HIGH COURT   KERALA STATE BEVERAGES CORPORATION  

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