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Delhi HC Issues Notice on Contempt Application Filed By Telecom Watchdog - (03 Sep 2021)

CONTEMPT OF COURT

Delhi High Court has issued notice on an application for initiation of contempt, filed by Telecom Watchdog in the case pertaining to grant of telecom contracts to private players under the Universal Services Obligation, allegedly without conducting a tender process.

Tags : DELHI HIGH COURT   CONTEMPT APPLICATION FILED BY TELECOM WATCHDOG  

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