Allahabad High Court: Cow Should be Given Status of National Animal - (02 Sep 2021)
CIVIL
Allahabad High Court has observed that Cow should be given the status of National Animal in light of the fact that Cow is part and parcel of the culture of India and that eating/consuming Cow-beef can't be considered to be a fundamental right of any person.
Tags : ALLAHABAD HIGH COURT STATUS OF NATIONAL ANIMAL
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