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Jharkhand HC Issues Notice in Contempt Plea Against Advocate General & Additional Advocate General - (02 Sep 2021)

CONTEMPT OF COURT

Jharkhand High Court has issued notice to the Advocate General Rajiv Ranjan Mishra and Additional Advocate General Sachin Kumar in a petition seeking initiation of criminal contempt proceedings against them over their alleged remarks and conduct while seeking recusal of Justice Sanjay Kumar Dwivedi.

Tags : JHARKHAND HIGH COURT   CONTEMPT PLEA AGAINST ADVOCATE GENERAL & ADDITIONAL ADVOCATE GENERAL  

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