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Supreme Court Stays Patna HC Order Directing Demolition of Waqf Bhawan - (02 Sep 2021)

CIVIL

Supreme Court has stayed the operation of Patna High Court's judgment directing the demolition of the entire structure of the proposed Wakf Bhawan building, which was being constructed in the vicinity of the High Court.

Tags : SUPREME COURT   DEMOLITION OF WAQF BHAWAN  

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