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Delhi HC Issues Notice on Plea Seeking Publication of Final Result for Commission in Territorial Army - (02 Sep 2021)

DEFENCE

Delhi High Court has issued notice on the petition moved by 8 women candidates seeking publication of final merit list/ result for commission in Territorial Army in which women were found eligible for recruitment and appointment under Section 6 of the Indian Territorial Army Act, 1948 after the Kush Kalra case.

Tags : DELHI HIGH COURT   FINAL RESULT FOR COMMISSION IN TERRITORIAL ARMY  

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