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Delhi HC Asks to Decide on Plea for Extension of Medical Visa by Ethiopian Family Expeditiously - (02 Sep 2021)

CIVIL

Delhi High Court has asked the Centre and Foreigners Regional Registration Office (FRRO) to expeditiously decide a plea moved by an Ethiopian family seeking extension of its medical visa in view of their financial difficulty to purchase tickets for going back to their country.

Tags : DELHI HIGH COURT   PLEA FOR EXTENSION OF MEDICAL VISA  

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