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Allahabad High Court Denies Bail to Man Accused of Slaughtering a Cow - (02 Sep 2021)

CIVIL

Allahabad High Court has denied bail to one Javed who has been accused of slaughtering a cow, observing that cow should be declared as national animal and cow protection should be kept as a fundamental right of Hindus.

Tags : ALLAHABAD HIGH COURT   MAN ACCUSED OF SLAUGHTERING A COW  

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