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CBDT Extends Last date of Payment Under Vivad se Vishwas - (02 Sep 2021)

DIRECT TAXATION

Central Board of Direct Tax (CBDT) has notified the extension of the last date of payment under Vivad se Vishwas which was earlier extended to 31st August 2021 is further extended to 30th September 2021.

Tags : CENTRAL BOARD OF DIRECT TAX   LAST DATE OF PAYMENT UNDER VIVAD SE VISHWAS  

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