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CBIC Extends Transitional Provisions of Sea Cargo Manifest & Transhipment Regulations - (02 Sep 2021)

CUSTOMS

Central Board of Indirect taxes and Customs (CBIC) has notified the extension of transitional provisions of Sea Cargo Manifest & Transhipment Regulations for cargo declaration forms.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   TRANSITIONAL PROVISIONS OF SEA CARGO MANIFEST & TRANSHIPMENT REGULATIONS  

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