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Kerala HC Directs SIT Probe in Cases Related to Illegal Felling and Removal of Trees - (02 Sep 2021)

CIVIL

Kerala High Court has directed the special investigation team (SIT) probing the cases relating to the illegal felling and removal of valuable trees from various parts of Kerala to investigate the cases from all angles at the earliest to protect the interest of the State and avoid such situations in future.

Tags : KERALA HIGH COURT   ILLEGAL FELLING AND REMOVAL OF TREES  

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