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Madras HC Permits DMDK Leader Premalatha Vijayakant to Travel to Dubai - (02 Sep 2021)

CIVIL

Madras High Court has permitted DMDK leader Premalatha Vijayakant to travel to Dubai, where her husband and party president Vijayakant has already gone for treatment. The Court has directed the regional passport officer in Chennai to return her passport on submission of an affidavit containing her itinerary.

Tags : MADRAS HIGH COURT   DMDK LEADER PREMALATHA VIJAYAKANT  

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