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Madras HC Quashes Case Booked by Economic Offences Wing Against ITNL and Directors - (02 Sep 2021)

CIVIL

Madras High Court has quashed a case booked by Economic Offences Wing against IL&FS Transportation Networks India Limited (ITNL) and its former directors under the Tamil Nadu Protection of Interests of Depositors (In Financial Establishments) Act of 1997.

Tags : MADRAS HIGH COURT   ITNL AND DIRECTORS  

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