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NCLT Allows Initiation of Personal Insolvency Against Venugopal Dhoot - (02 Sep 2021)

COMPANY

National Company Law Tribunal (NCLT), Mumbai has admitted a personal insolvency petition against Videocon promoter Venugopal Dhoot just a day after the Ministry of Corporate Affairs (MCA) received permission to freeze his assets.

Tags : NATIONAL COMPANY LAW TRIBUNAL   VENUGOPAL DHOOT  

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