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Hyderabad HC to Telangana, AP Seeks Report on Steps Taken in Akshaya Gold Fraud Case - (24 Feb 2016)

Hyderabad HC has directed both Andhra Pradesh and Telangana to explain steps taken with regard to FIRs registered on fraud committed by Akshaya Gold Farms and Villas India Ltd and its group companies by Friday.

Tags : HYDERABAD HC   ANDHRA PRADESH   TELANGANA  

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