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Allahabad High Court Refuses to Stay the Release of Film 'Chehre' - (01 Sep 2021)

INTELLECTUAL PROPERTY RIGHTS

Allahabad High Court has refused to grant a stay on the release of Amitabh Bachchan starrer 'Chehre' in an appeal filed by Writer Uday Prakash alleging copyright infringement by Producer Anand Pandit and Director Rumi Jaffery.

Tags : ALLAHABAD HIGH COURT   RELEASE OF FILM 'CHEHRE'  

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