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Kerala HC Extends Term of Judicial Members of State Administrative Tribunal by Three Weeks - (01 Sep 2021)

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Kerala High Court has extended the term of the present Judicial Members of the Kerala Administrative Tribunal (KAT) by another three weeks, during which time the Court expects the newly appointed Chairman of the Tribunal to make fresh appointments.

Tags : KERALA HIGH COURT   TERM OF JUDICIAL MEMBERS OF STATE ADMINISTRATIVE TRIBUNAL  

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