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Allahabad HC Directs Up Govt to Ensure Courts Start Functioning Within 6 Months - (01 Sep 2021)

CIVIL

Allahabad High Court has directed the Uttar Pradesh Government and High Court administration to ensure that the Courts start functioning within 6 months, noting that the question of opening of Courts at Lalganj Town in the Pratapgarh district has been lingering on. The Court has also directed the respondents to ensure that construction work of the Court-rooms is completed within the time prescribed above and officers, including assisting staff, are posted.

Tags : ALLAHABAD HIGH COURT   FUNCTIONING OF COURTS  

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