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Allahabad High Court Stays Arrest of Journalist Booked for Extortion, Forgery - (01 Sep 2021)

CRIMINAL

Allahabad High Court has stayed the arrest of a journalist, Sharad Kumar Dwivedi, booked on the charge of Extortion and Forgery on a complaint made by the Vice President of Bhartiya Janta Party in District Hardoi.

Tags : ALLAHABAD HIGH COURT   ARREST OF JOURNALIST BOOKED FOR EXTORTION   FORGERY  

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