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Gauhati HC Raps GMC, GMDA for Lack of Women's Toilets - (24 Feb 2016)

Gauhati HC has asked Guwahati Municipal Corporation (GMC) and Guwahati Metropolitan Development Authority (GMDA) to furnish details of functioning public toilets available for women within four weeks.

Tags : GAUHATI HC   GMC   GMDA  

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