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Karnataka High Court Allows Maternity Leave to Senior Resident Doctor Employed on Contract Basis - (01 Sep 2021)

CIVIL

Karnataka High Court has quashed an order passed by the Joint Director, ESIC Medical College and Hospital, Kalaburagi, denying maternity leave to a doctor employed with it on contract basis.

Tags : KARNATAKA HIGH COURT   MATERNITY LEAVE TO SENIOR RESIDENT DOCTOR  

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