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Bombay High Court Grants Bail to Accused Over Doubts in Chemical Analysis Report - (01 Sep 2021)

NARCOTICS

Bombay High Court has granted bail to the accused in a case involving the alleged seizure of a commercial quantity of 51.460 kg of ganja or cannabis, after noting that the plant's flowering tops were not separately weighed, creating doubts over the actual drug quantity.

Tags : BOMBAY HIGH COURT   DOUBTS IN CHEMICAL ANALYSIS REPORT  

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