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Telangana HC Instructs on Not Opening Residential Schools with Hostels - (01 Sep 2021)

EDUCATION

Telangana High Court has instructed the State government not to reopen its residential schools with hostel facilities, including those being run by Social and Tribal Welfare departments, for next four weeks.

Tags : TELANGANA HIGH COURT   NOT OPENING RESIDENTIAL SCHOOLS WITH HOSTELS  

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