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Bombay HC Extends Life of Interim Orders Passed by Court and Tribunals Till September 30 - (31 Aug 2021)

CIVIL

Bombay High Court has further extended the life of all interim orders passed by courts and tribunals in the State till 30th September, 2021 to protect people against dispossessions, demolitions and evictions due to the restricted functioning of courts.

Tags : BOMBAY HIGH COURT   LIFE OF INTERIM ORDERS  

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