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Delhi HC Asks Director General of Income Tax to Resolve Glitches in Income Tax Portal - (31 Aug 2021)

DIRECT TAXATION

Delhi High Court has asked the Director General of Income Tax to resolve the glitches in the income tax portal while observing that the new software should be tested on a large sample base of assesses before putting it to use for general public.

Tags : DELHI HIGH COURT   GLITCHES IN INCOME TAX PORTAL  

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