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Calcutta HC Declines to Interfere in Plea Moved Against Chairman of Bar Council of West Bengal - (31 Aug 2021)

CIVIL

Calcutta High Court has declined to interfere in a plea moved against the Chairman of the Bar Council of West Bengal over the recent letter addressed by the Bar Council of West Bengal to the Chief Justice of India N.V Ramana for the removal of the High Court's Acting Chief Justice Rajesh Bindal.

Tags : CALCUTTA HIGH COURT   PLEA MOVED AGAINST CHAIRMAN OF BAR COUNCIL OF WEST BENGAL  

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