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Allahabad HC Directs UP DGP to Train Officers on Manner of Conducting Investigations - (31 Aug 2021)

CRIMINAL

Allahabad High Court has directed the Director General of Police, Uttar Pradesh to issue a circular/order informing all the investigating Officers through respective Superintendents of Police, the manner in which investigations to be carried out.

Tags : ALLAHABAD HIGH COURT   TRAIN OFFICERS ON MANNER OF CONDUCTING INVESTIGATIONS  

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