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Patna HC Directs State Government to Sensitize People for Identification of Illegal Migrants - (31 Aug 2021)

CIVIL

Patna High Court has directed the Bihar State Government to specify steps taken to sensitize people of Bihar for identification and deportation of the persons suspected to be illegal migrants, emphasizing that deportation of illegal migrants is of paramount importance and in the national interest.

Tags : PATNA HIGH COURT   IDENTIFICATION OF ILLEGAL MIGRANTS  

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