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Madras HC: Conversion of Limestone and Marble into Lime and Limedust is Activity of Manufacturing - (31 Aug 2021)

DIRECT TAXATION

Madras High Court has held that conversion of limestone and marble into lime and limedust constitutes the activity of manufacturing or production, and is entitled for deduction.

Tags : MADRAS HIGH COURT   CONVERSION OF LIMESTONE AND MARBLE INTO LIME AND LIMEDUST  

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