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Madras HC Commutes Death Sentence Imposed on Former Professor of Business Administration - (31 Aug 2021)

CRIMINAL

Madras High Court has commuted to life, the death sentence imposed on a former professor of business administration for having murdered his wife at an apartment in Anna Nagar here on December 16, 2012.

Tags : MADRAS HIGH COURT   DEATH SENTENCE IMPOSED ON FORMER PROFESSOR OF BUSINESS ADMINISTRATION  

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