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Delhi High Court Denies Interim Protection to Pinky Chaudhary in Jantar Mantar Sloganeering Case - (27 Aug 2021)

CRIMINAL

Delhi High Court has issued notice on the anticipatory bail plea filed by Bhupinder Tomar alias Pinky Chaudhary, prime accused in the alleged inflammatory and anti-Muslim sloganeering at Jantar Mantar, denying any interim protection.

Tags : DELHI HIGH COURT   JANTAR MANTAR SLOGANEERING CASE  

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