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Central Government Announces Drone Rules 2021 - (27 Aug 2021)

DEFENCE

Centre has announced a new drone policy; the Drone Rules 2021, the coverage of drones increased from 300 kg to 500 kg, and will include heavy payload-carrying drones and drone taxis. The new drone rules remove security clearance before any registration or licence issuance.

Tags : CENTRAL GOVERNMENT   DRONE RULES 2021  

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