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Allahabad HC: Seeking Transfer of Criminal Trial at Drop of Hat Not Recognized by Court - (27 Aug 2021)

CRIMINAL

Allahabad High Court has observed that seeking of the transfer of criminal trial at the drop of a hat is not recognized by the Courts or by any tenent of law, dismissing a transfer application moved under Section 407 of the Code of Criminal Procedure, 1973.

Tags : ALLAHABAD HIGH COURT   TRANSFER OF CRIMINAL TRIAL  

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