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Allahabad HC Quashes Criminal Proceedings Against Dr. Kafeel Khan Over Anti-CAA Speech at AMU - (27 Aug 2021)

CRIMINAL

Allahabad High Court has quashed the entire criminal proceedings arising out of an FIR & pending against Dr. Kafeel Khan over his speech given about CAA and NRC at a protest meeting at Aligarh Muslim University in December 2019.

Tags : ALLAHABAD HIGH COURT   DR. KAFEEL KHAN  

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