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Karnataka High Court Provides Relief to Sub-Inspector BSF on Posting to Kashmir - (27 Aug 2021)

CRIMINAL

Karnataka High Court of has set aside the posting of sub-inspector of Border Security Force to Kashmir during the fag end of his service when he was given posting in Bengaluru in 2018 after noticing his medical condition and the status of his wife, who is a cancer patient from past 12 years.

Tags : KARNATAKA HIGH COURT   POSTING TO KASHMIR  

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