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Kerala HC Directs State to Ensure All Steps Taken to Provide Protection to Doctors, Nurses - (27 Aug 2021)

CIVIL

Kerala High Court has directed the State government to ensure that all steps are taken to provide adequate and effective protection to those manning the health-care system in the State, expressing concern over sporadic incidents of attacks on doctors and nurses.

Tags : KERALA HIGH COURT   PROTECTION TO DOCTORS   NURSES  

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