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Madras HC: Vehicles Sold from 1st September Should Have 5-Year Insurance Cover - (27 Aug 2021)

MOTOR VEHICLES

Madras High Court has directed the State Transport Secretary to ensure that all motor vehicles sold in Tamil Nadu from 1st September, 2021 get bumper-to-bumper insurance cover along with coverage for driver, owner, passengers and third parties for a period of five years.

Tags : MADRAS HIGH COURT   VEHICLES SOLD FROM 1ST SEPTEMBER  

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