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Madras HC Directs Food Safety Department Officials to Come Up With Module for Hygiene Practices - (27 Aug 2021)

CIVIL

Madras High Court has directed the food safety department officials to come up with a module of hygienic practices to be followed by all those involved in food industry, including eateries and cooks engaged for ceremonies.

Tags : MADRAS HIGH COURT   HYGIENE PRACTICES  

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