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SC Directs Central Government to File Counter Affidavit in Plea Seeking Investigation in Alleged Smug - (26 Aug 2021)

CRIMINAL

Supreme Court has directed the Central Government to file a counter affidavit in a plea filed by Advocate ML Sharma seeking directions to the CBI to register an FIR and probe the alleged duty evasion by 61 companies in allegedly 'smuggling' iron ore to China since 2015.

Tags : SUPREME COURT   SMUGGLING OF IRON ORE  

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