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Madras High Court Quashes Case Against Electricity Minister Senthil Balaji in Job Recruitment Scam - (26 Aug 2021)

CRIMINAL

Madras High Court has quashed a 2018 cheating case against incumbent State Electricity Minister and DMK MLA Senthil Balaji filed in relation to allegations of a 2014 recruitment scam since all thirteen alleged victims had compromised the issue and wanted the case to be quashed.

Tags : MADRAS HIGH COURT   JOB RECRUITMENT SCAM  

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