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SC Issues Notice to Allahabad HC in Batch of Pleas to Consider Laying Down Broad Parameters - (26 Aug 2021)

CRIMINAL

Supreme Court has issued notice to Allahabad High Court in a batch of pleas to consider laying down broad parameters that could be considered by Allahabad High Court while granting bail.

Tags : SUPREME COURT   PLEAS TO CONSIDER LAYING DOWN BROAD PARAMETERS  

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