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Delhi High Court Directs Fire Department to Conduct Mock Drill for Identifying Shortcomings - (26 Aug 2021)

CIVIL

Delhi High Court has directed the Delhi Fire Services to conduct a mock drill in the Nehru Place Market, on a working day, for the purpose of identifying shortcomings for the future. The order comes in the suo moto case registered by the Court following a fire incident at a building in the market.

Tags : DELHI HIGH COURT   MOCK FIRE DRILLS  

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