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AAAR, Kerala: 12% GST Payable on PVC Tufted Coir Carpet/Mat - (26 Aug 2021)

GOODS AND SERVICES TAX

Appellate Authority of Advance Ruling (AAAR), Kerala has ruled that 12% Goods and Service Tax payable PVC tufted coir carpet or Mat.

Tags : APPELLATE AUTHORITY OF ADVANCE RULING   PVC TUFTED COIR CARPET/MAT  

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