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Union Cabinet Approves Signing of MOU Between ICAI and IPAR - (26 Aug 2021)

CIVIL

Union Cabinet has approved the signing Memorandum of Understanding between the Institute of Chartered Accountants of India (ICAI) and the Institute of Professional Accountants of Russia (IPAR).

Tags : UNION CABINET   SIGNING OF MOU BETWEEN ICAI AND IPAR  

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