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Madras HC: Every Admission Based on Reservation Would be Subject to Final Verdict - (26 Aug 2021)

CIVIL

Madras High Court has ordered that every admission made in educational institutions or appointment in public posts by implementing the 10.5% internal reservation for Vanniakula Kshatriyas, will be subject to the result of cases filed against the reservation.

Tags : MADRAS HIGH COURT   ADMISSION BASED ON RESERVATION  

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