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Calcutta HC Disposes of Plea Alleging Police Inaction in Complaint Registered By Same-Sex Couple - (25 Aug 2021)

CRIMINAL

Calcutta High Court has disposed of a plea moved by a same sex couple alleging police inaction after noting that the concerned police authorities had conducted satisfactory investigation into the matter.

Tags : CALCUTTA HIGH COURT   COMPLAINT REGISTERED BY SAME-SEX COUPLE  

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