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SC: WB Govt to Show Restraint and Wait Before Proceeding Into Judicial Enquiry - (25 Aug 2021)

CRIMINAL

Supreme Court has observed that it expected the West Bengal Government to 'show restraint' and wait before proceeding with the judicial enquiry ordered by it into the Pegasus issue, when the Court is considering the matter.

Tags : SUPREME COURT   JUDICIAL ENQUIRY INTO PEGASUS ISSUE  

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