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Karnataka HC Dismisses Appeal Filed by BDA Challenging Order to Allot Plot of Land - (25 Aug 2021)

CIVIL

Karnataka High Court has dismissed an appeal filed by the Bangalore Development Authority (BDA) challenging an order of the single bench by which it directed the authority to allot a plot of land, to a former International Women Cricket player, Smitha Harikrishna, at the value of the plot as was in the year 2008.

Tags : KARNATAKA HIGH COURT   ORDER TO ALLOT PLOT OF LAND  

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